Gopinath S/O. Raoji Galande vs The State Of Maharashtra And ...
2021 Latest Caselaw 7866 Bom

                                                                        crwp676.17
                                       -1-


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                   6 CRIMINAL WRIT PETITION NO.676 OF 2017

                       GOPINATH S/O. RAOJI GALANDE
                                     VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                       .....
                 Advocate for Petitioners : Mr. Rodge Pratap G.
               APP for Respondents 1, 2, 4 and 6: Mr. S.J. Salgare
                                       .....

                                      CORAM : V. K. JADHAV AND
                                              SHRIKANT D. KULKARNI, JJ.

DATED : 14th JUNE, 2021

PER COURT:-

1. In compliance with the judgment and order dated 05.04.2021

passed in this criminal writ petition, the Police Inspector, Police

Station, Vasmat (City), District Hingoli, has submitted his report vide

his letter dated 06.6.2021. It appears that the concerned Police

Inspector, police station Vasmat (City), has purchased the law books

as directed to him in the order and handed over the same to the

police Station, Vasmat (Rural).

2. In view of same, there is sufficient compliance of the order, as

referred above.

(SHRIKANT D. KULKARNI, J.) (V. K. JADHAV, J.)

rlj/