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Vijay Rajendra Patil vs The Commissioner Of Police, ...
2021 Latest Caselaw 7835 Bom

Citation : 2021 Latest Caselaw 7835 Bom
Judgement Date : 11 June, 2021

Bombay High Court
Vijay Rajendra Patil vs The Commissioner Of Police, ... on 11 June, 2021
Bench: S.S. Shinde, N. J. Jamadar
                                                                    (3) cri.wp-797.21.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION

                    CRIMINAL WRIT PETITION NO.797 OF 2021

Vijay Rajendra Patil                            : Petitioner.
      Versus
The Commissioner of Police,
Nashik, and ors.                                : Respondents.

Mr. Akshay Bankapur for the Petitioner. Mr. J P Yagnik, APP for the Respondents/State.

CORAM : S. S. SHINDE, N. J. JAMADAR, JJ

DATE : 11th JUNE 2021

P.C.

1 Heard. Reserved for Judgment.




[N. J. JAMADAR, J]                                              [S. S. SHINDE , J]




lgc                                                                                     1 of 1





 

 
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