Karnaram Lumbaji Choudhary vs Union Of India And Ors
2021 Latest Caselaw 7834 Bom

                                                                  (4) cri.wp-1623.21.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO.1623 OF 2021

Karnaram Lumbaji Choudhary                      : Petitioner.
     Versus
Union of India and ors.                         : Respondents.

Mr. Sujay Kantawala a/w Mr. Sujit Sahoo, Mr. Adithya Iyer i/by Mr. Ashok Singh for the Petitioner.

Ms. Ameeta Kuttikrishnan for the Respondent Nos.1 and 2. Mr. J P Yagnik, APP for the Respondent/State.

                                CORAM :    S. S. SHINDE,
                                           N. J. JAMADAR, JJ

                                DATE   :   11th JUNE 2021

P.C.

1             Heard, Reserved for Judgment.




[N. J. JAMADAR, J]                                              [S. S. SHINDE , J]




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