Divisional Manager, Iffco Tokio ... vs Durga Wd/O Hiraman Kumbhare And ...
2021 Latest Caselaw 7826 Bom

24.FAST.12751.2020.                                                                                            1/1


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   NAGPUR BENCH, NAGPUR

                               Civil Application (CAF) No.1059/2021
                                                  IN
                                First Appeal Stamp No.12751/2020
Divisional Manager, IFFCO Tokio General Insurance Co. Ltd. Vs. Durga wd/o Hiraman Kumbhare
                                           & Ors.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                               Court's or Judge's Orders
or directions and Registrar's orders.
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                 Shri A.J. Pophaly, Advocate for the Applicant/Appellant.

                 CORAM : S.M. MODAK, J.

DATE : 11th JUNE, 2021.

Hearing was conducted through Video Conferencing and the learned Counsel agreed that the audio and visual quality was proper.

Issue notice to the respondents, returnable after six weeks.

Civil Application (CAF) No.1060/2021

Stay is granted to the execution of the impugned judgment, subject to deposit entire decretal amount in this Court within a period of six weeks.

The civil application is disposed of.

The claimants are at liberty to ask for withdrawal.

JUDGE

vijay