Pravin Shirpatrao Sheware vs Alka Pravin Sheware
2021 Latest Caselaw 7825 Bom

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                                              1106fca44 of 2018 with fca 45 of 2017.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH, NAGPUR

                           Family Court Appeal No.44 of 2018
                            Shri Pravin s/o Shripatrao Sheware
                                          Versus
                             Smt. Alka d/o Namdeo Khedkar
                                           With
                           Family Court Appeal No.45 of 2017
                                Pravin Shirpatrao Sheware
                                          Versus
                                   Alka Pravin Sheware


 Office Notes, Memoranda of Coram,
 appearances, Court's orders or directions Court's or Judge's orders
 and Registrar's order

                     CORAM : A.S. CHANDURKAR &
                           PUSHPA V. GANEDIWALA, JJ.

DATE : 11th JUNE, 2021

The name of the counsel appearing for the respondent be corrected as per the record, i.e. "Shri Abhijeet Sambaray", instead of "Shri Abhay Sambre".

The necessary correction be also carried out in the original judgment.

(PUSHPA V. GANEDIWALA, J.) (A.S. CHANDURKAR, J.) Lanjewar