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Raju Bhavlal Pawar And Others vs The State Of Maharashtra
2021 Latest Caselaw 7669 Bom

Citation : 2021 Latest Caselaw 7669 Bom
Judgement Date : 10 June, 2021

Bombay High Court
Raju Bhavlal Pawar And Others vs The State Of Maharashtra on 10 June, 2021
Bench: M. G. Sewlikar
                                                                    ba568.21.odt
                                    -1-

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                      BAIL APPLICATION NO. 568 OF 2021

Raju Bhavlal Pawar & others                                      Applicants

       Versus

The State of Maharashtra                                         Respondent

Mr. A.D. Sonar, Advocate for the applicants.
Mr. S.B. Narwade, APP for respondent/State.

                                  CORAM : M.G. Sewlikar, J.

DATE : 10th June, 2021.

PER COURT :

1. Learned counsel Shri Sonar submits that he wants to

produce compilation of judgments.

2. Leave is granted. Copy of the said compilation be given

to the offce of Government Pleader also.

3. Stand over to 17th June, 2021.

( M. G. SEWLIKAR ) Judge

dyb

 
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