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Sneha Mahesh Badave vs The State Of Maharashtra And ...
2021 Latest Caselaw 7521 Bom

Citation : 2021 Latest Caselaw 7521 Bom
Judgement Date : 1 June, 2021

Bombay High Court
Sneha Mahesh Badave vs The State Of Maharashtra And ... on 1 June, 2021
Bench: V. V. Kankanwadi
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD


                  928 CRIMINAL APPEAL NO.41 OF 2021
                 WITH APPLN/396/2021 IN APEAL/41/2021

                  MAHESH BHIKAJI BADAVE
                           VERSUS
       THE STATE OF MAHARASHTRA AND ANOTHER
                               ...
 Advocate for Appellant : Mr. Aniket U.Nikam, Advocate, h/for
                     Mr. Tambe Rahul A.
         Mr. AA Jagatkar, APP for Respondent-State;
               Mr. Samir S. Shaikh, Adv. For /2
                               ...
         CORAM : SMT. VIBHA KANKANWADI, J.

Dated: June 01, 2021 (Vacation Court) ...

PER COURT :-

1. A motion is moved to speaking to minutes of name of appearance of Advocate for appellant shown in the Judgment dated 4th May, 2021 delivered by this Court in the aforesaid Criminal Appeal and a praecipe to that effect is filed on record.

2. In appearances of Advocates, the name of "Mr.Anup Nikam" be corrected as "Mr.Aniket U.Nikam".

3. Corrected writ, if any, be issued.

4. The motion stands disposed of.

( SMT. VIBHA KANKANWADI, J. ) ...

BDV

 
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