National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2021 Latest Caselaw 9847 Bom

                                                6. SJ No. 23 of 2020.odt



          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION
               SUMMONS FOR JUDGMENT NO. 23 OF 2020
                                     IN
             COMMERCIAL SUMMARY SUIT NO. 81 OF 2020


 National Commodity Clearing Ltd. (NCCL)           ...Plaintiff
          Versus
 Kunjal Trade Commodities LLP and 4 Ors.           ...Defendants
                           ----------
 Mr. Kevic Setalvad, Sr. Advocate a/w Mr. Mihir Mody, Advocate
 and Solicitor, Mr. Dhaval Patil, Advocate, Mr. Harshavardhan
 Melanta, Advocate i/by M/s. K. Ashar & Co. - Advocate for the
 Plaintiff. (National Commodity Clearing Ltd. (NCCL).

 Mr. Zal Andhyarujina, Sr. Adv., Ms. Akanksha Agarwal a/w Ms.
 Ravina Rajpal, Ms. Sonia Redkar i/by Singh and Singh -
 Malhotra & Hegde. - Advocate for the Defendant No. 1.
                             ----------
                           CORAM : DAMA SESHADRI NAIDU, J.

DATE : 27th JULY, 2021.

P.C. :

By consent, post the matter on 10.08.2021. No further adjournment shall be granted. If the plaintiff files any affidavit, the Registry will accept it.

[DAMA SESHADRI NAIDU, J.]

Seema 1/1