Ravindra Champalal Khivsara vs The State Of Maharashtra And ...
2021 Latest Caselaw 9844 Bom

                                            (1)                     937 wp 10017.18

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD

                            937 WRIT PETITION NO.10017 OF 2018

                           RAVINDRA CHAMPALAL KHIVSARA
                                      VERSUS
                       THE STATE OF MAHARASHTRA AND OTHERS

                                              ...
                       Advocate for Petitioner : Mr. Kulkarni Mukul S.
                         GP for Respondents/State : Mr. D.R. Kale
                                              ...

                                        CORAM :    M.G. SEWLIKAR, J.

                                        DATE :     27.07.2021

P.C.:-

Learned counsel for the petitioner Shri Kulkarni and Shri Kale

learned GP seeks time for citing some judgments. Stand over to 30.07.2021.

[M.G. SEWLIKAR, J.]

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