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Nandini Wd/O Arun Nile And Anr vs Manoj Vijay Nile
2021 Latest Caselaw 9843 Bom

Citation : 2021 Latest Caselaw 9843 Bom
Judgement Date : 27 July, 2021

Bombay High Court
Nandini Wd/O Arun Nile And Anr vs Manoj Vijay Nile on 27 July, 2021
Bench: R. G. Avachat
                                        1            901-fa-1082-2021.doc



             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                           FIRST APPEAL NO.1082 OF 2021


 Nandini wd/o Arun Nile and another            ... Appellants
       Versus
 Manoj Vijay Nile                              ... Respondent
                                ....
 Mr. Dnyaneshwar A. Bide, Advocate for appellants
                                ....

                                     CORAM : R. G. AVACHAT, J.

DATED : 27rd JULY, 2021

PER COURT :-

. The challenge in this appeal is to the judgment and

order dated 04.03.2021, passed by the Civil Judge Senior Division,

Sangamner, rejecting the applicants' prayer for grant of succession

certificate.

2. In view of this Court, the appeal lies to the District

Court. The appeal, therefore, be transmitted to the Court of learned

District Judge, Sangamner, to do the needful.

[ R. G. AVACHAT, J. ] SMS

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