Vikas S/O Khanderao Keng vs The State Of Maharashtra, Thr. Its ...
2021 Latest Caselaw 9822 Bom

                       (21)-CPST-5140-21.doc.

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                CONTEMPT PETITION (STAMP) NO.5140 OF 2021
          Digitally
          signed by
          BALAJI
BALAJI    GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL   Date:
          2021.07.27
                                                  IN
          17:58:06
          +0530                      WRIT PETITION NO.9762 OF 2019

                       Vikas S/o Khanderao Keng and Ors.                        ..Petitioners
                              Versus
                       State of Maharashtra and Ors.                            ..Respondents

                       Mr. K. N. Shermale, Advocate for the Petitioners.
                       Dr. K. R. Kulkarni, AGP for the Respondent No.1 - State.
                       Mr. Nitesh Bhutekar, Advocate for Respondent Nos.2 to 5.

                                                         CORAM : UJJAL BHUYAN &
                                                                  MADHAV J. JAMDAR, JJ.

DATE : 27th JULY, 2021

P.C.

Heard learned counsel for the parties.

2. Learned counsel for the petitioners submits that payscales offered by respondent Nos.2 and 3 to the petitioners in the new posts are lower than the payscales availed of by them in the earlier posts which is in the violation of para 20 of the judgment and order of this Court dated 16.07.2020 passed in Writ Petition No.9762 of 2019 and other connected writ petitions as upheld by the Supreme Court. Learned counsel for the petitioners further submits that full backwages have not been paid to the petitioners.

3. Learned counsel for respondent Nos.2 and 3 shall apprise the

BGP. 1 of 2 (21)-CPST-5140-21.doc.

Court on the next date about the payscales of the earlier posts of the petitioners and payscales of the new posts offered to the petitioners; and also about the backwages.

4. Stand over to 30.07.2021.

MADHAV J. JAMDAR, J                               UJJAL BHUYAN, J




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