Smt. Nalini Ramakant Jadhav ... vs Manorama Widow Of Madhavrao ...
2021 Latest Caselaw 9768 Bom

                                                                    12.167.20 cra.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                CIVIL APPELLATE JURISDICTION

                     CIVIL REVISION APPLICATION NO. 167 OF 2020

      Smt. Ramakant Jadhav                                         ....Applicant
      (Since Deceased) Thr. LR's Mrs.
      Vibhawari

              V/s.

      Manorama Widow of Madhavrao                                  .....Respondents
      Jagtap (Since Deceased)
      LRs Uday Madhavrao Jagtap and others

      None for the applicant
      Mr. Ajit Tamhane i/b Tamhane & Co. for Respondents


                               CORAM :   NITIN W. SAMBRE, J.

                               DATE:     JULY 26, 2021.

      P.C.:

      1]      In view of remark on board "Listed today 'for pronouncement of

Judgment' before Co-ordinate Bench", no further orders are required.

[NITIN W. SAMBRE, J.]