Reliance General Insurance ... vs Smt Ranjana Shantaram Kamble And ...
2021 Latest Caselaw 9767 Bom

                                                                   4.74.19 fa.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION
                           FIRST APPEAL NO. 74 OF 2019

      Reliance General Insurance Company                          ....Appellant
      Limited

              V/s.

      Smt. Ranjana Shantaram Kamble                               .....Respondents
      and others

      Ms. Shalini Shankar for the appellant
      None for Respondents

                               CORAM :   NITIN W. SAMBRE, J.

                               DATE:     JULY 26, 2021.

      P.C.:

      1]      None for the respondent.

      2]      In response to the Court's query, learned counsel for the

appellant assures that bullet points alongwith judgments, if any, to

be relied on shall be submitted within period of two weeks from

today.

3] As such, matter is adjourned to 23/08/2021.

[NITIN W. SAMBRE, J.]