Shoeb Khan Akhtar Khan Pathan vs The State Of ...
2021 Latest Caselaw 9761 Bom

                                            1                             crwp445.21.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR.

              CRIMINAL WRIT PETITION NO. 445/2021
Shoeb Khan Akhtar Khan Pathan .vs. The State of Maharashtra through Sub
                Divisional Magistrate, Pusad and Ors.
 _______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions          Court's or Judge's orders.
and Registrar's Orders.
                     Mr. M. N. Ali, Advocate for petitioner.
                     Mr. S. S. Doifode, A.P.P. for respondent nos. 1 to 3.

                     CORAM : V.M. DESHPANDE AND AMIT B. BORKAR, JJ.

DATED : JULY 26, 2021

Mr. Ali, learned counsel for petitioner seeks time till 30.07.2021 so as to enable him to produce on record the judgments in support of his grounds in the petition.

Time is granted as prayed for.

                                    JUDGE                                 JUDGE

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