Surendra Pundalik Gadling vs The State Of Maharashtra
2021 Latest Caselaw 9757 Bom

                                                                  1-apeal-220-2021.doc




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                      CRIMINAL APPEAL NO.220 OF 2021

Surendra Pundalik Gadling                               ...Appellant
           vs.
The State of Maharashtra and Anr.                       ...Respondents

Ms. Indira Jaising, Senior Advocate i/b. Mr. R. Sathyanarayanan
a/w. Ms. Susan Abraham and Mr. Nihalsingh Rathod, for the
Appellant.
Mr. Anil C. Singh, ASG a/w. Mr. Sandesh Patil, Mr. Chintan Shah,
Mr. Prithiviraj Gole, for Respondent No. 2-NIA.
Mrs. A.S. Pai, PP a/w. Mrs. S.D. Shinde, APP for the Respondent
No. 1-State.

                          CORAM :    S. S. SHINDE &
                                     N. J. JAMADAR, JJ.

DATE : JULY 26, 2021 (PHYSICAL HEARING)

P.C.:

. Heard.

2. Reserved for judgment.

3. Place for pronouncement of judgment on 30th July, 2021.

             (N. J. JAMADAR, J.)                (S. S. SHINDE, J.)




Vishal Parekar                                                                   1/1