Global Value Investments Pte Ltd vs Ashapura Minechem Ltd
2021 Latest Caselaw 9754 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                              ORDINARY ORIGINAL CIVIL JURISDICTION

                                         EXECUTION APPLICATION (L) NO. 956 OF 2017


                        Global Value Investments Pte. Ltd.                       ...        Applicant
                                 vs.
                        Ashapura Minechem Ltd. & Ors.                            ...    Respondents


                        Mr. Sahil Mahajan a/w Amit Surve i/b. Fortitude Law Associates for the
                        Applicants.
                        Mr. Rushabh Sheth a/w Mr. Sheroy Bodhanwala i/b. M/s. Bodhanwala & Co.
                        for respondents/judgment debtor.
                        Mr. Shridhar Dhekala, OSD Court Receiver.


                                                                CORAM : A. K. MENON, J.

DATED : 26th JULY, 2021. [THROUGH VIDEO CONFERENCE] P.C. :

List on 28th July, 2021.

(A. K. MENON, J.)

Digitally signed by 3-EXAL-956-2017.odt RAJESHWARI RAJESHWARI RAMESH PILLAI rrpillai RAMESH PILLAI Date:

2021.07.27 12:25:28 +0530