Asq Connect Limited vs Ashapura Minechem Limited
2021 Latest Caselaw 9752 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                CHAMBER SUMMONS NO. 457 OF 2019

                                                               IN

                                 COMMERCIAL EXECUTION APPLICATION(L) NO. 2526 OF 2018


                        ASQ Connect Ltd.                                             ...        Applicant
                                 vs.
                        Ashapura Minechem Ltd.                                       ...    Respondent


                        Mr. Sahil Mahajan a/w Amit Surve i/b. Fortitude Law Associates for the
                        Applicants.
                        Mr. Rushabh Sheth a/w Mr. Sheroy Bodhanwala i/b. M/s. Bodhanwala & Co.
                        for respondents/judgment debtor.


                                                                    CORAM : A. K. MENON, J.

DATED : 26th JULY, 2021. [THROUGH VIDEO CONFERENCE] P.C. :

List on 28th August, 2021.

(A. K. MENON, J.)

Digitally signed by 6-CHSCD-457-2019.odt RAJESHWARI RAJESHWARI RAMESH PILLAI rrpillai RAMESH PILLAI Date:

2021.07.27 12:25:28 +0530