Gurulingappa Channabasappa ... vs The State Of Maharashtra Thr. Pri ...
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                                                          24 - WP 3235 OF 2021.doc

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CIVIL APPELLATE JURISDICTION
                     WRIT PETITION NO. 3235 OF 2021

Gurulingappa C.Bhingoli                               ..... Petitioner
        VERSUS

The State of Maharashtra & Ors.                       ..... Respondents
Mr.Vishwanath Patil, i/b. Mr.Kewal B. Ahya and Mr.Ankit Lodha for
the Petitioner.
Ms.Kavita N.Solunke, A.G.P. for the State.

                                  CORAM: R. D. DHANUKA AND
                                         R.I.CHAGLA, JJ.

DATE : 26th JULY, 2021 (THROUGH VIDEO CONFERENCE)

P.C:-

Learned A.G.P. to take instructions and to make a statement

before this Court whether the issue involved in this petition is covered

by the judgment annexed from pages 40 to 54 of this writ petition or

not on the next date without fail.

2. Place the matter on board on 3rd August, 2021.

3. The petitioner to serve a soft copy of the petition with annexures

upon the learned A.G.P. by tomorrow.

[R.I.CHAGLA, J.] [R. D. DHANUKA, J.]