Sandip Balu Thakur vs Scheduled Tribe Certificate ...
2021 Latest Caselaw 9740 Bom

                                                  1                                  24 wp.7974.21.odt


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                              BENCH AT AURANGABAD.
                                24 WRIT PETITION NO.7974 OF 2021

                               SANDIP BALU THAKUR
                                    VERSUS
                 SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
                                            ...
      Advocate for Petitioners : Mr. Sagar S. Phatale.
      AGP for Respondent/State: Mr. P. G. Borade.
                                            ...


                                           CORAM : S. V. GANGAPURWALA &
                                                   R. N. LADDHA, JJ.

                                           DATE       :   26th July, 2021.

      P.C.:

      .         The tribe claim of the petitioner is invalidated.


      2         Issue notice to Respondent.


      3         The learned AGP accepts notice for respondent and seeks time.


      4         Stand over to 20th September, 2021.


      5         Till the next date, penal action may not be taken against the

petitioner pursuant to the impugned judgment.

[ R. N. LADDHA, J. ] [ S. V. GANGAPURWALA, J. ] nga