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Rajendra Tormal Saini Or Mali And 2 ... vs Bhupatbhai Ravjibhai Lukhi And 3 ...
2021 Latest Caselaw 9727 Bom

Citation : 2021 Latest Caselaw 9727 Bom
Judgement Date : 26 July, 2021

Bombay High Court
Rajendra Tormal Saini Or Mali And 2 ... vs Bhupatbhai Ravjibhai Lukhi And 3 ... on 26 July, 2021
Bench: A. K. Menon
                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                              COMMERCIAL EXECUTION APPLICATION (L) NO. 14094 OF 2021


                        Rajendra Tormal Saini @                             ...    Applicants
                        Mali and 2 Ors.                                          Decree Holders
                                vs.
                        Bhupatbhai Ravjibhai Lukhi and 3 Ors.               ...   Respondents
                                                                                Judgment Debtors
                                      and
                        Basant Tormal Saini @ Mali                          ...    Original Claimant 1C


                                                                     WITH
                                COMMERCIAL ARBITRATION PETITION (L) NO. 10221 OF 2021
                                                                     WITH
                                              INTERIM APPLICATION NO. 10228 OF 2021
                                              INTERIM APPLICATION NO. 10226 OF 2021


                        Bhupatbhai Ravjibhai Lukhi and 3 Ors.                     ...    Petitioners
                                      vs.
                        Tormal Dedraj Sainik @ Mali (Deceased)                    ... Respondents
                        Through Legal heirs and Anr.


                        Mr. Ram Upadhyay a/w. Mr. Dharmesh Singh i/b. Law Competere Consults
                        for the Applicants/Decree Holders.
                        Dr. D. S. Hatle a/w. Mr. Deepak Jamsandekar for the Petitioner in
                        CARBPL/10221/2021 and for Respondent nos. 1 and 2 in COMEXL/14094
                        for the Respondents / Judgment Debtors.
                        Mr. Ashokvardhan Purohit i/b. Mr. Yajuvendra S. Singh for Respondent no. 4




           Digitally
                                                                                                        1/2
           signed by
           RAJESHWARI
                        29-COMEXL-14094-2021-CARBPL-10221-2021.odt
RAJESHWARI RAMESH
           PILLAI
                        rrpillai
RAMESH
PILLAI     Date:
           2021.07.27
           12:25:28
           +0530
                                              CORAM : A. K. MENON, J.

DATED : 26th JULY, 2021.

[THROUGH VIDEO CONFERENCE]

P.C. :

1. Reply is not yet on record. Dr. Hatle states that reply is filed on

22nd July, 2021. Registry to ensure that it is placed on file.

2. Rejoinder to be filed by 28th July, 2021.

3. List on 4th August, 2021.

(A. K. MENON, J.)

29-COMEXL-14094-2021-CARBPL-10221-2021.odt rrpillai

 
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