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Municipal Commissioner And Ors vs Mukhtiyar Ahmed Varaya
2021 Latest Caselaw 9679 Bom

Citation : 2021 Latest Caselaw 9679 Bom
Judgement Date : 23 July, 2021

Bombay High Court
Municipal Commissioner And Ors vs Mukhtiyar Ahmed Varaya on 23 July, 2021
Bench: A.S. Gadkari
Osk                                                                12-CRA-97-2021.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                     CIVIL REVISION APPLICATION NO. 97 OF 2021
                                       WITH
                       INTERIM APPLICATION NO. 1562 OF 2021

Municipal Commissioner & Anr.                         ... Applicants
     V/s.
Mukhtiyar Ahmed Varaya                                ... Respondent


Mr.R.V. Govilkar a/w. Ms.Shilpa Redekar for Applicants.


                                           CORAM : A.S. GADKARI, J.

DATE : 23rd July 2021.

(Through Video Conferencing)

P.C. :

1. Issue notice to the Respondent, returnable on 13th August 2021.

In addition to Court notice, the Applicants are permitted to serve the Respondent through private notice and after the said Respondent is duly served, to file an Affidavit-of-Service in the Registry of this Court, before the next date.

2. Stand over to 13th August 2021.

3. Till the next date, the operation and implementation of Judgment and Order dated 6th May 2021 passed in (2A) Appeal No.189 of 2017 in R.A.E. & R. Suit No. 1147 of 2015 is stayed.

[A.S. GADKARI, J.]

 
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