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Suyog Gajanan Aundhkar vs The State Of Maharashtra And Ors
2021 Latest Caselaw 9676 Bom

Citation : 2021 Latest Caselaw 9676 Bom
Judgement Date : 23 July, 2021

Bombay High Court
Suyog Gajanan Aundhkar vs The State Of Maharashtra And Ors on 23 July, 2021
Bench: S.S. Shinde, N. J. Jamadar
                                                                  15-wp-1835-2021.doc




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                        WRIT PETITION NO.1835 OF 2021

Suyog Gajanan Aundhkar                                   ...Petitioner
           vs.
The State of Maharashtra and Ors.                        ...Respondents

Mr. Ujjwal Agandsurve i/b. Mr. A.S. Gaikwad, for the Petitioner
Mr. K.V. Saste, APP for the Respondent-State.

                          CORAM :     S. S. SHINDE &
                                      N. J. JAMADAR, JJ.

DATE : JULY 23, 2021 (THROUGH VIDEO CONFERENCING)

P.C.:

. Heard.

2. Reserved for judgment.

3. Place for pronouncement of judgment on 28 th July, 2021.




             (N. J. JAMADAR, J.)                 (S. S. SHINDE, J.)




Vishal Parekar                                                                  1/1




 

 
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