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Raymod Uco Denim Pvt. Ltd. Thr. ... vs Praful Warade And 53 Ors
2021 Latest Caselaw 9618 Bom

Citation : 2021 Latest Caselaw 9618 Bom
Judgement Date : 22 July, 2021

Bombay High Court
Raymod Uco Denim Pvt. Ltd. Thr. ... vs Praful Warade And 53 Ors on 22 July, 2021
Bench: A.S. Chandurkar, Govinda Ananda Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 299 OF 2010
                           In
               WRIT PETITION 4996 OF 2009

 Raymod Uco Denim Pvt. Ltd. Thr. Gen.                  ....PETITIONER
 Manager
            V/S
 Praful Warade And 53 Ors                            ....RESPONDENT

VR/HV THAKUR for Petitioner SD THAKUR/R-1,2,4,5,7-10,12,13,15,17,19-25,27,32, for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 22nd July, 2021 P.C. :

Heard Mr. V.R. Thakur, Adv. for Appellant, Mr. S.D. Thakur, Adv. for Respondents. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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