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Deepak Raheja vs Ganga Taro Vazirani
2021 Latest Caselaw 9614 Bom

Citation : 2021 Latest Caselaw 9614 Bom
Judgement Date : 22 July, 2021

Bombay High Court
Deepak Raheja vs Ganga Taro Vazirani on 22 July, 2021
Bench: Nitin Jamdar, C.V. Bhadang
                                                      9 comapl 11950-21.doc




     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        ORDINARY ORIGINAL CIVIL JURISDICTION

        COMMERCIAL APPEAL (L) NO. 11950 OF 2021
                           IN
          SUMMONS FOR JUDGMENT NO. 45 OF 2019
                          WITH
         INTERIM APPLICATION (L) NO. 11952 OF 2021
                           IN
        COMMERCIAL APPEAL (L) NO. 11950 OF 2021

 Deepak Raheja                                ..Appellant
     V/s.
 Ganga Taro Vazirani                          ..Respondent
                               ----
 Mr. Gautam Ankhad a/w Mr. Sunny Shah a/w Mr. Viral Dilip
 Shukla and Mrs. Priti Viral Shukla i/b M/s. Shukla &
 Associates for the Appellant.
 Mr. Zal Andhyarujina, Senior Advocate a/w Ms. Ishani
 Khanwilkar a/w Mr. Atit Patel a/w Mr. Darshit Dave i/b AVP
 Partners for the Respondents.
                               ----
                         CORAM : NITIN JAMDAR AND
                                    C.V. BHADANG, JJ.

DATE : 22 JULY 2021 (Through Video Conferencing) P.C.

. Part heard. Stand over to 28 July 2021.

(C.V. BHADANG, J.) (NITIN JAMDAR, J.)

Sneha Chavan page 1 of 1

 
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