Atlas Shipping Services Pvt Ltd vs Repro India Ltd
2021 Latest Caselaw 9520 Bom

                                      1/1                          10ia-l-7243.21.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

                        INTERIM APPLICATION NO. 7243 OF 2021
                                        IN
                         COMMERCIAL SUIT(L) NO. 4202 OF 2021
                                       WITH
                       SUMMONS FOR JUDGMENT NO.35 OF 2021
                                        IN
                         COMMERCIAL SUIT(L) NO. 4202 OF 2021


 Atlas Shipping Services Pvt. Ltd.                        ...Applicant/Plaintiff
       v/s.
 Repro India Ltd.                                         ...        Defendant


 Mr. Amrut Joshi, Sunita Durve i/b. A.A.Shah for the
 plaintiffs/applicants.
 Mr. Gauraj Shah a/w. Shlok Parekh for defendants.

                            CORAM : DAMA SESHADRI NAIDU, J.

19th July 2021 P.C.

The plaintiff is permitted to remove the office objections in the next one week. The defendant's counsel is also permitted to file a compilation of documents.

(DAMA SESHADRI NAIDU, J) Lata Panjwani, P.S.