Dharba Bajirao Dube And Another vs Santabai Sopanrao Khating ...
2021 Latest Caselaw 9453 Bom

                                                                        942-ca-3968-2021.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                        942 CIVIL APPLICATION NO.3968 OF 2021
                                    IN SA/115/2020

                   DHARBA BAJIRAO DUBE AND ANOTHER
                                    VERSUS
         SANTABAI SOPANRAO KHATING DECEASED THRO. LRS. NAMDEV
                      SOPANRAO KHATING AND OTHERS
                                       ...
                 Advocate for Applicants : Mr. Wange Anand D.
              Advocate for Respondent Sole in SA : Mr. P. S. Parnjape
                                       ...

                                       CORAM         : SMT. VIBHA KANKANWADI, J.

                                       DATE          : 17.07.2021

ORDER :-


.         Present        application    has    been      filed   for     bringing        legal

representatives of deceased respondent on record and condoning the delay, however, it is filed in ignorance of the judgment of the Hon'ble Supreme in Suo Moto Writ Petition (C) No.3 of 2020 dated 08.03.2021.

2. Therefore, application stands allowed.

3. Delay, if any, stands condoned.

4. Legal representatives of deceased respondent be allowed to be brought on record.

5. Amendment to that effect be carried out within a period of four weeks from today.

[SMT. VIBHA KANKANWADI, J.]

scm