Ritika Prashant Jasani vs Anjana Niranjan Jasani And Ors
2021 Latest Caselaw 9324 Bom

                       (7)-WP-2631-21.doc.

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          Digitally
          signed by
                                       CIVIL APPELLATE JURISDICTION
          BALAJI
BALAJI    GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL   Date:
          2021.07.15
                                          WRIT PETITION NO.2631 OF 2021
          14:26:38
          +0530


                       Mrs. Ritika Prashant Jasani                               ..Petitioner
                             Versus
                       Mrs. Anjana Niranjan Jasani and Ors.                      ..Respondents

                       Mr. Kishor Maru, Advocate for the Petitioner.
                       Mr. Anoshak Daver a/w Ms. Kausar Banatwala, Ms. Neuty N. Thakkar and
                       Ms. Tanishka Desai i/by Tushar Goradia, for the Respondent No.1.
                       Mrs. Anjana N. Jasani - Respondent No.1 present in person.
                       Mrs. Ritika Jasani - Petitioner present in person.

                                                       CORAM : UJJAL BHUYAN &
                                                                MADHAV J. JAMDAR, JJ.

DATE : 15th JULY, 2021 P.C.

Heard learned counsel for the parties at length.

2. We have also interacted with the petitioner Mrs. Ritika Jasani.

3. Arguments concluded.

4. Till the judgment is pronounced, ad-interim order passed earlier to continue.

5. Judgment is reserved.

                       MADHAV J. JAMDAR, J                                 UJJAL BHUYAN, J

                       BGP.                                                              1 of 1