Citation : 2021 Latest Caselaw 9323 Bom
Judgement Date : 15 July, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
LETTER PATENT APPEAL NO. 172 OF 2010
In
WRIT PETITION 5206 OF 2008
M/s Suryalaxmi Cotton Mills Ltd. ....PETITIONER
V/S
Mah. State Electricity Distribution Company ....RESPONDENT
Ltd. Thr. Its Exe. Engineer And Anr
AS JAISWAL, VA BRAMHE, NA PADHYE, RA JAISWAL for Petitioner RE MOHARIR, S.V. PUROHIT for Respondent
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 15th July, 2021 P.C. :
Heard Mr. N.A. Padhye, Adv. for Appellant. Mr. S.V. Purohit Adv. for Respondent. CLOSED FOR JUDGMENT.
( FOR REGISTRAR JUDICIAL )
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