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Ashok Shamrao Kale vs Sunil Amrutrao Khadse
2021 Latest Caselaw 9092 Bom

Citation : 2021 Latest Caselaw 9092 Bom
Judgement Date : 12 July, 2021

Bombay High Court
Ashok Shamrao Kale vs Sunil Amrutrao Khadse on 12 July, 2021
Bench: Manish Pitale
                                                    1                               apl 580-2020.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                       Criminal Application (APL) No. 580 of 2020

                    Ashok Shamrao Kale Vs. Sunil Amrutrao Khadse
----------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                               Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
----------------------------------------------------------------------------------------------

                               Mr. Shantanu Ghate, Advocate for the applicant
                               Mr. P.S. Patil, Advocate for the respondent


                               CORAM : MANISH PITALE, J.

DATED : JULY 12, 2021

Hearing was conducted through video conferencing and the learned counsel agreed that the audio and visual quality was proper.

2. Heard learned counsel for the rival parties for some time.

3. Hearing of this Application is adjourned to 17th July 2021. The learned counsel for the rival parties are expected to circulate compilation of judgments on which they wish to place reliance so that hearing of the Application will be further facilitated.

4. List on 17th July 2021.

JUDGE MP Deshpande

 
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