Priya Bhardwaj vs Svkms Nmims Kirti P. Mehta School ...
2021 Latest Caselaw 9015 Bom

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                                                       11 - WPL 14054 OF 2021.doc

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION
                 WRIT PETITION (L) NO. 14054 OF 2021

Priya Bhardwaj                                        ..... Petitioner
      VERSUS
SVKM's NMIMS Kirti P. Mehta
School of Law                                         ..... Respondent

Mr.Prakash Nichani, a/w. Mr.Vikas Kumbhar, i/b. P.V.Nichani & Co.
for the Petitioner.
Mr.Ashish Kamat, a/w. Mr.S.K.Srivastav, Ms.Manorama Mohanty,
Ms.Mittal B. Nor, i/b. M/s.S.K.Srivastav & CO. for the Respondent.
                                  CORAM: R. D. DHANUKA AND
                                         R.I.CHAGLA, JJ.

DATE : 9th JULY, 2021 (THROUGH VIDEO CONFERENCE)

P.C:-

The respondent has filed affidavit in reply. A copy thereof to be

served upon the petitioner's advocate during the course of the day.

Mr.Nichani, learned counsel for the petitioner proposes to rely upon

certain judgments, a copy thereof is filed in the record of this Court. A

copy of the said compilation shall be served upon the respondent's

advocate during the course of the day. Place the matter on board on

12th July, 2021.

[R.I.CHAGLA, J.]                                 [R. D. DHANUKA, J.]