Sourav Chandidas Ganguly vs Percept Talent Management Ltd. ...
2021 Latest Caselaw 8930 Bom

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                            IN ITS COMMERCIAL DIVISION


                      INTERIM APPLICATION (L) NO.14042 OF 2021
                                            IN
                COMMERCIAL EXECUTION (L) NO.13320 OF 2021


Sourav C. Ganguly                                       .. Applicant
         v/s.
Percept Talent Management Ltd. & Anr.                   .. Respondents



Mr. Samrat Sen, Sr. Advocate, a/w Dr. Birendra Saraf, Sr. Advocate,
Paritosh Sinha, I.J. Nankani, H.S. Khokhawala, Amitava Mitra, Ms.
Shrayashee Saha & Jishnujit Roy i/b. M/s. Nankani & Associates for the
applicant/judgment creditor.

Mr.       Parag Khandhar             & Ms. Saloni Shah i/b. DSK Legal for the
respondents.
                                              CORAM : A. K. MENON, J.

DATED : 8TH JULY, 2021. (THROUGH VIDEO CONFERENCE) P.C. :

On behalf of the respondents, learned counsel undertakes to

enter appearance on behalf of both the respondents. He states

that he has been just served on yesterday evening. Accordingly,

S.O. to 12th July, 2021.

(A. K. MENON, J.)

14.ial-14042-21.doc wadhwa