Shri. Gopal Bhiwa Sawant vs Shri. Shankar Bhojraj Bhoir And ...
2021 Latest Caselaw 8884 Bom

                                                          RPWST96023_20.doc

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION
                REVIEW PETITION (ST.) NO.96023 OF 2020
                                IN
                   WRIT PETITION NO.13037 OF 2019

Gopal Bhiwa Sawant                        ...       Review Petitioner
Vs.
Shankar Bhojraj Bhoir & others            ...       Respondents


Mr. Abhijeet Rane for Review Petitioner.
Mr. Sameer N. Patil for Respondent Nos.1 and 2.
Dr. K. R. Kulkarni, AGP for Respondents-State.

                                    CORAM : UJJAL BHUYAN, J.

DATE : JULY 07, 2021

P.C. :

Heard learned counsel for the parties.

2. In view of the order passed today in Interim Application No.1393 of 2021, learned counsel for the review petitioner to carry out the corrections / amendments forthwith.

3. Respondent Nos.1 and 2 have tendered reply affidavit to the review petition in Court, which is accepted and taken on record.

4. Mr. Patil, learned counsel for respondent Nos.1 and 2 has circulated a compilation of judgments which is also taken on record.

5. Arguments concluded.

6. Order is reserved.

(UJJAL BHUYAN, J.) Minal Parab