Swabhiman Shikshak Sanghatana , ... vs The Government Of Maharashtra , ...
2021 Latest Caselaw 8879 Bom

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                            CIVIL APPELLATE JURISDICTION

                             WRIT PETITION NO.2532 OF 2021

Swabhiman Shikshak Sanghatana & Ors.                             ....       Petitioners
   Versus
State of Maharashtra & Ors.                                      ...        Respondents


                                    ALONGWITH
                          CIVIL APPLICATION NO.1842 OF 2019
                                         IN
                            WRIT PETITION NO.2532 OF 2021


Ms. Pratibha Narayan Patil                                       ....       Applicant
In the matter between
Swabhiman Shikshak Sanghatana & Ors.                             ....       Petitioners
  Versus
The State of Maharashtra & Ors.                                  ...        Respondents
                                 .........
Mr. Suresh Pakale i/b. Mr. S.M. Katkar for the Petitioners.
Mr. Vishwanath Patil a/w. Mr. Keval Ahya a/w. Mr. Aniket Lodha for Respondent
No.7.
Mr. S.P. Thorat for Respondent Nos.5 & 6.
Mr. P.G. Sawant, AGP for State.
                                                .........
                                   CORAM : SMT. SADHANA S. JADHAV AND
                                           SURENDRA P. TAVADE, JJ.

                                   DATE     :     7th JULY, 2021.




Aarti Palkar





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P.C. :

1. Learned Counsel for the Petitioners is directed to serve a copy of the Civil

Application on the learned Counsel for the Respondents and also submit a copy of

judgment on which he would like to rely upon before the next date.

2. Stand over to 09.08.2021.

( SURENDRA P. TAVADE, J. ) ( SMT. SADHANA S. JADHAV, J. )

Aarti Palkar