Rajendra Tormal Saini Or Mali And 2 ... vs Bhupatbhai Ravjibhai Lukhi And 3 ...
2021 Latest Caselaw 8837 Bom

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              [ COMMERCIAL DIVISION ]

 COMMERCIAL EXECUTION APPLICATION (LODGING) NO.14094 OF 2021

Rajendra Tormal Saini / Mali & Ors.                .. Applicants-Decree Holders
            Vs.
Bhupatbhai Ravjibhai Lukhi & Ors.                  .. Respondents-Judg. Debtors
           And
Basant Tormal Saini / Mali                         .. Original Claimant No.1C


Mr. Ram Upadhyay, with Mr. Dharmesh Singh, i/by Law Competere Consults,
for the Applicants-Decree Holders.
Dr. D.S. Hate for the Respondents-Judgment Debtors.


                                            CORAM : A. K. MENON, J.

                                            DATE    : 6TH JULY, 2021.
                                            [THROUGH VIDEO CONFERENCE]

P.C. :

1. Dr. Hate seeks time to enter appearance. He states that a petition

challenging the Award has already been filed. He undertakes to serve copy of

the petition to the applicants' bank.

2. List the Execution Application, along with Commercial Arbitration

Petition (Lodging) No.10221 of 2021, on 14 th July 2021.

(A. K. MENON, J.)

12-COMEXL-14094-2021.doc Dixit