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Ramkishor Nathulal Jaiswal vs The State Of Mah And Others
2021 Latest Caselaw 8836 Bom

Citation : 2021 Latest Caselaw 8836 Bom
Judgement Date : 6 July, 2021

Bombay High Court
Ramkishor Nathulal Jaiswal vs The State Of Mah And Others on 6 July, 2021
Bench: A.S. Chandurkar, Govinda Ananda Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 65 OF 2010
                          In
              WRIT PETITION 2796 OF 2005

 Ramkishor Nathulal Jaiswal...                         ....PETITIONER
             V/S
 The State Of Mah And Others,                        ....RESPONDENT

SG JAGTAP, SU BHUYAR, SS GODBOLE for Petitioner Ms. S. JACHAK,AGP/R-1 TO 4 for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 6th July, 2021 P.C. :

Heard Mr. S.G. Jagtap, Adv. for Appellant. Ms. S. Jachak, AGP for State/Respondent. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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