Prakash S/O Shamlal Hiranyawar vs Dinkar Patil, Director Of ...
2021 Latest Caselaw 8830 Bom

                                                1                          19-CP-116-21

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              NAGPUR BENCH AT NAGPUR

                           CONTEMPT PETITION NO. 116 OF 2021
                                           IN
                             WRIT PETITION NO. 8673 OF 2018

                         PRAKASH S/O SHAMLAL HIRANYAWAR
                                     VERSUS
 MR. DINKAR PATIL, DIRECTOR OF SECONDARY & HIGHER SECONDARY EDUCATION, STATE OF
                          MAHARASHTRA, PUNE AND OTHERS
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Office Notes, Office Memoranda of Coram,                               Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                    Shri Nitin Jachak, Advocate for petitioner.
                    Ms. S. S. Jachak, AGP for respondents.

                    CORAM : A.S. CHANDURKAR AND G. A. SANAP, JJ.

DATE : JULY 06, 2021.

Hearing was conducted through video conferencing and the learned Counsel agreed that the audio and visual quality was proper.

Heard the learned counsel for the parties. Learned counsel for the petitioner submits that in terms of directions contained in para 5 of the judgment in Writ Petition No.8673/2018 dated 07/06/2019, the approval for the post of full time librarian has been granted. Learned counsel for the petitioner submits that the grievance of the petitioner has been redressed.

In view of statement, nothing survives in the petition. Petition is accordingly disposed of.

(G. A. SANAP, J.) (A.S. CHANDURKAR, J.)

Choulwar