Citation : 2021 Latest Caselaw 8686 Bom
Judgement Date : 1 July, 2021
6-CP-99-20 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CONTEMPT PETITION NO.99 OF 2020
IN
WRIT PETITION NO.3276 OF 2017
Gajanan s/o Bisanji Vaidya, Shastri Nagar, Plot No.105, Bagadganj, Nagpur -08
-vs-
Satish Mendhe, Dy. Director of Education, Dhantoli Garden Nagpur and anr.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
Shri P. V. Thakre, Advocate for petitioner.
Shri D. P. Thakre, Additional Government Pleader for respondents.
CORAM : A. S. CHANDURKAR AND G. A. SANAP, JJ.
DATE : July 01, 2021
Affidavit has been filed on behalf of respondent No.1 stating therein that in view of the judgment of this Court in Writ Petition No.651/2003 decided on 06/11/2006 the respondents intend to seek review of the order passed in Writ Petition No.3276/2017.
In that view of the matter, stand over three weeks.
JUDGE JUDGE Asmita
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