Venkatrao Laxmanrao Ramod And ... vs The State Of Maharashtra And ...
2021 Latest Caselaw 10059 Bom

                                                  1                                 978 wp.8150.21.odt


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                              BENCH AT AURANGABAD.
                               978 WRIT PETITION NO.8150 OF 2021

                      VENKATRAO LAXMANRAO RAMOD AND ANOTHER
                                      VERSUS
                       THE STATE OF MAHARASHTRA AND ANOTHER
                                             ...
      Advocate for Petitioners : Mr. Sunil M. Vibhute.
      AGP for Respondent/State: Mrs. V. S. Chaudhari.
                                          ...


                                           CORAM : S. V. GANGAPURWALA &
                                                   R. N. LADDHA, JJ.

                                           DATE       :   30th July, 2021.

      P.C.:

      .         Issue notice to the Respondents.


      2         The learned AGP accepts notice for all the respondents and

      seeks time.


      3         Stand over to 25th August, 2021.


      4         We are not inclined to stall the proceedings of reopening. The

respondents may proceed with the proceedings upon its reopening.

However, if any judgment is delivered, the same shall not take effect

until further orders of this Court.

[ R. N. LADDHA, J. ] [ S. V. GANGAPURWALA, J. ] nga