Ashirwad Nice Developers vs Mumbai Municipal Corporation For ...
2021 Latest Caselaw 10057 Bom

Dusane                                         1/1             21 WP 2049.2021.doc

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                              WRIT PETITION NO.2049 OF 2021



     Ashirwad Nice Developers                           ....     Petitioner
           Vs.
     M.C.G.M., Greater Mumbai & Another                 ....       Respondents


     Mr. Rakesh Agrawal for Petitioner.

     Ms. Shilpa Redkar a/w Santosh Parad, Om Suryawanshi i/by Aruna Savla
     for Respondent/MCGM.

                                         Coram : NITIN W. SAMBRE, J.

Date : 30TH JULY, 2021

P.C.:

1. Mr. Agrawal, learned counsel appearing for the Petitioner

informs that the similar issue in between the same parties pending in

Writ Petition (Stamp) No. 8974 of 2021. As such, tag this matter with

Writ Petition (Stamp) No.8974 of 2021 alongwith the judgment.

2. Let the matter to come before this Court on 2nd

September, 2021.

( NITIN W. SAMBRE, J.)