Community Development Officer'S ... vs State Of Maharshtra And 2 Ors
2021 Latest Caselaw 10056 Bom

                                                                    2. NM 167-18.odt

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                         NOTICE OF MOTION NO. 167 OF 2018
                                        IN
                           WRIT PETITION NO. 111 OF 2013

Community Development Officer's Welfare
Association of MHADA & Ors.                            ...       Applicants.
      Versus
State of Maharashtra & Ors.                            ...       Respondents
                                      .........
Mr. Shailesh K. More for the Applicants.
Ms Jyoti Chavan AGP for the State.
Ms Sharmila Deshmukh for the Respondent Nos. 2 and 3.
                                  .........
                                    CORAM :      K.K. TATED &
                                                 B.P. COLABAWALLA, JJ.

                                    DATE        :JULY 30, 2021.


P.C. :-

.         Heard.

2. The learned counsel for the Applicants submits that he requires

some time to take instructions from his client whether the Respondents

have complied with the Judgment and order dated 24/01/2017 or not.

3. On his request, the matter to appear on board on 27/08/2021.

       ( B.P. COLABAWALLA, J. )                        ( K.K. TATED, J. )


Laxmi                                                                   1    / 1