Amir Faruk Shaikh vs District Magistrate Satara
2021 Latest Caselaw 962 Bom

Citation : 2021 Latest Caselaw 962 Bom
Judgement Date : 14 January, 2021

Bombay High Court

Amir Faruk Shaikh vs District Magistrate Satara on 14 January, 2021

Bench: S.S. Shinde, Manish Pitale

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        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION
        CRIMINAL WRIT PETITION (ST) NO.4585 OF 2020


Amir Farukh Shaikh                       ..        Petitioner
      Versus
District Magistrate Satara & Ors.        ..        Respondents
                               ...

Mr.U.N.Tripathi a/w Ms.Jayshree Tripathi for the Petitioner.
Mrs.M.H.Mhatre, APP for the Respondent/State.

                 CORAM: S.S.SHINDE &
                        MANISH PITALE, JJ.

DATED : 14th JANUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

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