Dashrath Madhukar Kasbe @ Dk vs The State Of Maharashtra And Ors
2021 Latest Caselaw 961 Bom

Citation : 2021 Latest Caselaw 961 Bom
Judgement Date : 14 January, 2021

Bombay High Court

Dashrath Madhukar Kasbe @ Dk vs The State Of Maharashtra And Ors on 14 January, 2021

Bench: S.S. Shinde, Manish Pitale

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        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION
        CRIMINAL WRIT PETITION (ST) NO.3334 OF 2020


Dashrath Madhukar Kasbe @ DK ..          Petitioner
      Versus
State of Maharashtra & Ors.   ..         Respondents
                            ...

Mr.Priyal G. Sarda for the Petitioner.
Mrs.M.H.Mhatre, APP for the Respondent No.1/State.

                 CORAM: S.S.SHINDE &
                        MANISH PITALE, JJ.

DATED : 14th JANUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

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