Basavraj S/O. Dhondappa Chougule vs The State Of Maharashtra And Anr
2021 Latest Caselaw 783 Bom

Citation : 2021 Latest Caselaw 783 Bom
Judgement Date : 13 January, 2021

Bombay High Court

Basavraj S/O. Dhondappa Chougule vs The State Of Maharashtra And Anr on 13 January, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1          56 Cri. WP(st.)-5111.20.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
      CRIMINAL WRIT PETITION (ST.) NO.5111 OF 2020


Basavraj Chougule                           ..                 Petitioner

               Vs

The State of Maharashtra & Anr.             ..                Respondents

                                      ...

Mr. Abhishek Kulkarni for the petitioner.

Mr. J. P. Yagnik, A.P.P. for respondent No.1-State.


                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 13TH JANUARY, 2021. P.C:-

1. Leave to amend granted. Amendment to be carried out forthwith.

2. Heard.

3. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

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