Ashok Avhad vs Roy Creado
2021 Latest Caselaw 668 Bom

                      1/2                                                                    10-SJ-4-2020.doc




                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                               IN ITS COMMERCIAL DIVISION


                                          SUMMONS FOR JUDGMENT NO. 4 OF 2020
                                                         IN
                                        COMMERCIAL SUMMARY SUIT NO. 1118 OF 2019

                      Ashok Avhad                                             .... Plaintiff
                           Vs.
                      Roy Credo                                               ... Defendant


                      Mr. Ashwin Shete a/w. Mr. Prasad Sawant i/b M/s. Jayakar and Partners for
                      plaintiff.

                      None for defendant.

                                                  CORAM : N.J. JAMADAR, J.

DATE : 12th JANUARY 2021

P.C.

1. Heard the learned counsel for the plaintiff.

2. By an order dated 31st August 2020, this Court had granted

conditional leave to defend the suit on the defendant depositing in the

Court a sum of Rs.76,30,541/- within a period of twelve weeks thereof. The

Digitally signed by learned counsel for the plaintiff submits that the defendant has not Shraddha Shraddha K. Talekar K. Date:

Talekar 2021.01.12 16:21:48 deposited the said amount in terms of the order granting conditional leave +0530

to defend the suit. A non-deposit certificate, dated 8 th December 2020

issued by the Prothonotary and Senior Master, is tendered for the perusal of

Shraddha Talekar PS 2/2 10-SJ-4-2020.doc

the Court.

3. None appears for the defendant.

4. The plaintiff shall file an affidavit in support of the claim and tender

the original documents on which the plaintiff relies for the perusal of the

Court.

5. List the matter for orders on 19th January 2021.

[ N.J. JAMADAR, J. ]

Shraddha Talekar PS