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Greaves Cotton Limited Thr Its ... vs Dhammapal Dadaro Pradhan And ...
2021 Latest Caselaw 663 Bom

Citation : 2021 Latest Caselaw 663 Bom
Judgement Date : 12 January, 2021

Bombay High Court
Greaves Cotton Limited Thr Its ... vs Dhammapal Dadaro Pradhan And ... on 12 January, 2021
Bench: R. G. Avachat
 fmp
           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                               BENCH AT AURANGABAD


                      WRIT PETITION NO.8466 OF 2020



 M/s Greaves Cotton Limited                         ... PETITIONER

          VERSUS

 Dhammapal Dadarao Pradhan & ors.                   ... RESPONDENTS

                              .......
 Shri B.R. Kawre, Advocate for petitioner
 Shri T.K. Prabhakaran, Advocate with
 Shri Ashutosh S. Kulkarni, Advocate for respondents
                              .......

                               CORAM :   R. G. AVACHAT, J.

                           DATE :        12th JANUARY, 2021

 ORDER:

1. Reserved for judgment. Interim relief to continue

till pronouncement of judgment.

( R. G. AVACHAT ) JUDGE

fmp/-

 
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