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Pranav Jagdishbhai Shingada And ... vs Union Of India And Anr
2021 Latest Caselaw 588 Bom

Citation : 2021 Latest Caselaw 588 Bom
Judgement Date : 11 January, 2021

Bombay High Court
Pranav Jagdishbhai Shingada And ... vs Union Of India And Anr on 11 January, 2021
Bench: S.S. Shinde, Manish Pitale
                                 1/1                  24 CA-1214-19.doc


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CRIMINAL APPELLATE JURISDICTION

              CRIMINAL APPLICATION NO.1214 OF 2019


Pranav Jagdishbhai Shingada & Anr.        ..        Applicants
     Versus
Union of India & Anr.                     ..        Respondents
                             ...

Mr.M.V.Rajpopat for the Applicants.

Mr.Hiten S. Venegaonkar for Respondent No.1.

Ms.Priti Singh for Respondent No.2.

Mr.V.B.Kondedeshmukh, APP for the State.

                 CORAM: S.S.SHINDE &
                        MANISH PITALE, JJ.

DATED : 11th JANUARY, 2021

P.C:-

1. Heard.

2. Judgment reserved.

3. For pronouncement of order, list the application on 14 th January, 2021.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

 
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