Sahebrao S/O. Deorao Chavan And ... vs Kalpana W/O. Sahebrao Chavan And ...
2021 Latest Caselaw 2008 Bom

Citation : 2021 Latest Caselaw 2008 Bom
Judgement Date : 30 January, 2021

Bombay High Court

Sahebrao S/O. Deorao Chavan And ... vs Kalpana W/O. Sahebrao Chavan And ... on 30 January, 2021

Bench: M. G. Sewlikar

                                        1                          918criappln501.19




         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD

                     918 CRIMINAL APPLICATION NO.501 OF 2019

                 SAHEBRAO S/O. DEORAO CHAVAN AND ANR
                                  VERSUS
              KALPANA W/O. SAHEBRAO CHAVAN AND OTHERS
                                     ...
                Advocate for Applicants : Shri Kasliwal Ajit D.
           Advocate for Respondent Nos.1 to 3 : Shri Devakate A. R.
                                     ...

                                     CORAM : M. G. SEWLIKAR,J.

DATE : 30th JANUARY, 2021.

PER COURT :

1. Reserve for Judgment.

2. Interim relief to continue till then.

( M. G. SEWLIKAR ) JUDGE

mahajansb/

Download the LatestLaws.com Mobile App