Mspl Limited vs The Principal Commissioner Of ...
2021 Latest Caselaw 1990 Bom

                       (1)-WPL-3865-20.doc.



                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Balaji
          Digitally
          signed by
          Balaji G.
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
          Panchal
G.        Date:
Panchal   2021.01.29

                                       WRIT PETITION (L) NO.3865 OF 2020
          15:09:13
          +0530




                       MSPL Limited                                          ..Petitioner

                              Versus

                       The Principal Commissioner of Income Tax-1,
                       Mumbai & Ors.                                         ..Respondents


                       Mr. J. D. Mistri, Senior Advocate a/w Mr. Nitesh Joshi i/by Mr. Atul K.
                       Jasani, Advocates for the Petitioner.

                       Mr. Suresh Kumar, Advocate for Respondent No.1.
                       Mr. R. V. Desai, Senior Advocate a/w Mr. Parag Vyas & Ms. Karuna Yadav,
                       Advocates for Respondent No.2.


                                                     CORAM : UJJAL BHUYAN &
                                                             MILIND N. JADHAV, JJ.

DATE : 29th JANUARY, 2021

P.C.

Arguments concluded. Judgment reserved.

                       MILIND N. JADHAV, J                               UJJAL BHUYAN, J




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