Carl Pinto De Andrade And 3 Ors vs Ventura Securities Limited
2021 Latest Caselaw 1987 Bom

                                                         1-SJ74-2019INCOMSS1231-19.DOC

                                                                                Santosh
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION


                              SUMMONS FOR JUDGMENT NO. 74 OF 2019
                                             IN
                               COMM SUMMARY SUIT NO. 1231 OF 2019

                   Carl Pinto De Andrade & ors.                         ...Applicants
                   In the matter between
                   Carl Pinto De Andrade & ors.                          ...Plaintiffs
                                        Versus
                   Ventura Securities Ltd.                              ...Defendant


                   Mr. Karl Tamboly, a/w Mrs. Yasmin Bhansali & Mr. Zaosh
                         Irani, i/b Yasmin Bhansali & Co., for the Applicants/
                         Plaintiffs.
                   Mr. Simil Purohit, a/w Mr. Vishal Pattabiraman & Adv.
                         Mukhri, i/b M/s. Purohit & Co., for the Defendant.

                                               CORAM:      N. J. JAMADAR, J.

DATED : 29th JANUARY, 2021 PC:-

1. Heard the learned Counsels for the parties.

2. Closed for orders.

[N. J. JAMADAR, J.] V. S.

Parekar Digitally signed by V. S. Parekar Date: 2021.01.30 11:09:19 +0530