Vishal Kedia vs Sureshkumar S. Bafna
2021 Latest Caselaw 1984 Bom

                                                         9-SJ108-18INCOMSS1215-18.DOC

                                                                                Santosh
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION


                             SUMMONS FOR JUDGMENT NO. 108 OF 2018
                                             IN
                              COMM SUMMARY SUIT NO. 1215 OF 2018

                   Vishal Kedia                                            ...Plaintiff
                                      Versus
                   Sureshkumar S. Bafna                                 ...Defendant


                   Mr. V. V. Khemka, for the Plaintiff.
                   Mr. Amey Patil, a/w Vivek Sharma, i/b M/s. Vivek Kantawala
                         & Co., for the Defendant.

                                              CORAM:      N. J. JAMADAR, J.

DATED : 29th JANUARY, 2021 PC:-

1. Heard the learned Counsels for the parties.

2. Stand over to 12th February, 2021, for orders.

[N. J. JAMADAR, J.]

V. S.

Parekar Digitally signed by V. S. Parekar Date: 2021.01.30 11:09:19 +0530